Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Maharashtra - Section Section 107 in The Maharashtra Prohibition Act 107. Power to exempt, remit or refund excise duty Deleted by Bom. 22 of 1960, s. 69.
