Kerala High Court
Mollykutty @ Mollykutty Vallant vs Nicy Jacob on 27 May, 2022
Author: P.Somarajan
Bench: P.Somarajan
RFA No.92/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Friday, the 27th day of May 2022 / 6th Jyaishta, 1944
IA.NO.1/2022 IN RFA NO. 92 OF 2022
OS 218/2009 OF PRINCIPAL SUB COURT , KOTTAYAM
PETITIONER/APPELLANT:
MOLLYKUTTY @ MOLLYKUTTY VALLANT, AGED 78 YEARS, D/O. SUSI, PUKUDIYIL
HOUSE, NATTASSERY KARA, PERUMBAIKKADU VILLAGE, KOTTAYAM, NOW
RESIDING AT 87/7, SOUTHAMPTON RELEIGH, N.C.27615/18 NORTH CAROLIN,
USA, REP.BY POWER OF ATTORNEY HOLDER JACOB IPE, AGED 76 YEARS,
S/O.DR.IYPE, PUKUDIYIL HOUSE, FLAT NO.51, SONA RUPA APARTMENT ,
C.G.ROAD, AHAMMADABAD.
RESPONDENTS/RESPONDENTS:
1. NICY JACOB, MUNDAKATHIL, AGED 53 YEARS ,W/O. JACON MUNDATHIL AND
D/O. LATE K.S JOSEPH, KARINGADA, RESIDING AT MUNDAKATHIL HOUSE,
TEMPLE ROAD, VAZHAPPALLY P.O., CHANGANACHERRY-686 103,
2. JOJI ANRAHAM, AGED 65 YEARS,S/O. LATE N.A JOSEPH, RESIDING AT
SWARGADANAM, PONEKKARA, ELAMAKARA P.O., EDAPALLY NORTH VILLAGE,
ERNAKULAM-682 026
3. ROSE MARY ANTONY @ JOLLY ANTONY, AGED 68 YEARS, W/O. P.A.ANTONY,
POTTANANICKAL HOUSE, KOODATHIL BAZAR.P.O., THAMARASSERY, KOZHIKODE,
NOW AT P.O BOX.60702, EMARALD, FLOWER TRADING, SHARJA, UAE
4. SUSY ABRAHAM, AGED 62 YEARS, W/O. ABRAHAM VARGHESE, KUNNATHOOR,
CHILIKUZHY HOUSE, THEKKUMKAL P.O., KATTATHOOR MURI, AYROOR, RANNY
TALUK, PATHANAMTHITTA, NOW AT MOCON P.O.BOX.522, DUBAI UAE
5. ANNIELIZZY JOSEPH @ LIZZY, AGED 55 YEARS,W/O. KUNJUMON DEVASIA,
VALLAPATTIL HOUSE, MUHAMMA P.O., MUHAMMA VILLAGE, CHERTHALA, TALUK
ALAPUZHA, NOW AT P.O.BOX 522 CARGO VILLAGE, IMPORT OFFICE, DUBAI,
UAE
6. K.S SEBASTIN, AGED 86 YEARS, KARINGADA, 1115 BELLEAIR ROAD,
CLEARWATER, FLORIDA, 33756-2115 USA
7. MRS. THRESSIAMMA WILSON, AGED 85 YEARS, CHENGASHY MATTATHU,
PUKADIYIL (H), NEAR MATHRUBHUMI BUILDING, NAGAMPADAM) S.H.MOUNT
P.O., NATTASSERY KARA, PERUMBAIKKADU VILLAGE, KOTTAYAM
8. SIBY WILSON, AGED 55 YEARS, S/O. WILSON, CHENGASHY MATTATHU,
PUKADIYIL (H),(NEAR MATHRUBHUMI BUILDING, NAGAMPADAM) S.H.MOUNT
P.O., NATTASSERY KARA, PERUMBAIKKADU VILLAGE, KOTTAYAM.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the passing of
final decree in O.S No.218 of 2009 on the file of Principal Sub-Court,
Kottayam pending disposal of the above appeal in the interest of justice.
RFA No.92/2022 2/2
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.S.ANANTHAKRISHNAN, SAIGI JACOB PALATTY, ANU S NAIR, Advocates for
the petitioner, the court passed the following:
ORDER
There will be an order of stay in passing final decree.The order of stay will not affect in pursuing further in the matter till the stage of passing of final decree.
Sd/- P.SOMARAJAN JUDGE 27-05-2022 /True Copy/ Assistant Registrar