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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(30) in The Rajasthan Minor Mineral Concession Rules, 1986

(30)[ The lessee/lessees shall inform the Mining Engineer/Assistant Mining Engineer Concerned about opening any new quarry or depot in the leased area within 7 days of doing so;] [Substituted by Rajasthan Gazette Extraordinary dated 12/08/1994]