Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(k) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(k)governing the power purchase and procurement process under clause (b) of sub-section (3) of Section 25;