Section 17(2)(a) in The Water (Prevention And Control Of Pollution) Cess Act, 1977

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(a)the standards of the meters to be affixed and the places at which such meters are to be affixed under sub-section (1) of section 4;

Legal Document View