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State of Rajasthan - Section

Section 570 in Rules of the High Court of Judicature for Rajasthan, 1952

570. Notice of application by Official Liquidator.

- All applications by an Official Liquidator shall be made on notice to such persons, as may be affected by the order sought for and to such other persons, as the Court may direct.Section D - Provisional and Official LiquidatorsAppointment of Provisional Liquidator