Bombay High Court
Schindler (China) Elevator Co. Ltd vs Deputy Director Of Inome Tax ... on 13 December, 2019
Author: M. S. Karnik
Bench: Nitin Jamdar, M. S. Karnik
wpl 3629.19.doc
Urmila Ingale IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 3629 OF 2019
Schindler (China) Elevator Co. Ltd. .. Petitioner
Vs.
Deputy Director of Income Tax,
(International Taxation) -4(2)(1),
Mumbai and ors. .. Respondents
Mr.Atul Jasani, for Petitioner.
CORAM : NITIN JAMDAR &
M. S. KARNIK, JJ.
DATE : 13 DECEMBER, 2019.
P. C. :
Not on board. Mentioned. Taken on board.
Place the Petition on board on 08 January, 2020 subject to the removal of office objections. Liberty to the Petitioner to serve the Respondents the copy of the Writ Petition. Copy of the Writ Petition be served on the Respondents within one week from today so as to enable the Respondents to be prepared with the matter when it is called out on the next date.
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