Allahabad High Court
Kirshna Bal Bharti Vidhya Mandir Indra ... vs State Of U.P. And Others. on 12 July, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 31487 of 2010 Petitioner :- Kirshna Bal Bharti Vidhya Mandir Indra Nagar And Another Respondent :- State Of U.P. And Others. Petitioner Counsel :- H.M. Srivastava,Ansar Ahmad Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 23rd August, 2010.
Order Date :- 12.7.2010 GS