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State of Gujarat - Section

Section 43A in Sardar Patel University Act, 1955

43A. [ Regulations. [Section 43A was inserted by Gujarat 8 of 1966, Section 20.]

- The Academic Council may, subject to the approval of the Syndicate, make Regulations consistent with this Act, the Statutes and the Ordinances providing for all matters which by this Act, the Statutes or the Ordinances are to be provided for by Regulations and for all other matters solely concerning itself.]