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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(2)Not less than half of the number of members of the Academic Council for the time being shall form a quorum :Provided that the quorum shall not any time be less than four.