Bombay High Court
M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 19 October, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1676 OF 2022
In
COMMERCIAL APPEAL 55 OF 2022
Mohammed Raees Khan ....PETITIONER
V/S
Mv Golden Pride And Ors ....RESPONDENT
WITH COMMERCIAL APPEAL LODGING NO. 27845 OF 2021 In INTERIM APPLICATION STAMP NO. 8290 OF 2021 M. V. Golden Pride ....PETITIONER V/S Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 19th October, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/12/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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