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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)Every licencee shall-
(a)keep such books in such form as the committee may from time to time prescribe in its bye-laws;
(b)render such return at such times and in such forms as the committee/Board/Director may prescribe or direct.