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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(c) in Forward Contracts (Regulation) Act, 1952

(c)the admission into the association of various class of members, the qualifications of members, and the exclusion, suspension, expulsion and readmission of members therefrom or therein to;