Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 24 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020, CM APPL. 42573/2022
SURESH SHARMA ..... Petitioner
Through: Mr. M.K. Bhardwaj and Mr. Maria
M.K., Advocates.
versus
NTRO & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advocate for
Respondent Nos. 1, 3 & 9.
Mr. Naresh Kaushik and Mr. Anand
Singh, Advs. for UPSC.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 24.05.2023 It is already 16:30 Hrs.
Re-notify on November 03, 2023.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
MAY 24, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 02:23:41