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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Rajasthan - Subsection

Section 304(4) in Rajasthan Land Revenue (Land Records) Rules, 1957

(4)To pass the examination it shall be necessary to obtain at least 40% marks in each subject. But a candidate who fails to obtain 40% marks in any one or more subjects but obtains 40% marks in the aggregate may be allowed to appear again in such subjects or subjects in the next examination and on passing the examination in such subjects, he shall be declared to have passed the examination.