Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17B] [Entire Act] State of Maharashtra - Subsection Section 17B(3) in Nagpur rules Relating to the Election of Councillors (3)The Returning Officer shall then proceed to count the voting papers received under rule 13 in t he aforesaid manner, and make entries in a result sheet in Form IV.
