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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3)(xiv) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(xiv)to advise the Government on all matters relating to technical education and training in the State at Polytechnic level;