Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court (Appellete Side)

Ratan Karmakar & Ors vs State Of West Bengal & Ors on 1 August, 2014

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

1 01.08.2014 Sl. No.94 ad W.P 21474(W) of 2005 Ratan Karmakar & Ors.

Vs. State of West Bengal & Ors.

None appears on behalf of the petitioners to prosecute the writ petition. Accordingly, the writ petition is dismissed for non-prosecution.

(Joymalya Bagchi, J.)