Calcutta High Court (Appellete Side)
Ratan Karmakar & Ors vs State Of West Bengal & Ors on 1 August, 2014
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 01.08.2014 Sl. No.94 ad W.P 21474(W) of 2005 Ratan Karmakar & Ors.
Vs. State of West Bengal & Ors.
None appears on behalf of the petitioners to prosecute the writ petition. Accordingly, the writ petition is dismissed for non-prosecution.
(Joymalya Bagchi, J.)