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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3) in Andhra Pradesh Electricity Regulatory Commission (Establishment of Forum and Ombudsman for Redressal of Grievances of the Consumers) Regulations, 2003

(3)The Ombudsman shall be selected by the Commission from a wider circle including those who have experience and have exposure in the Legal Affairs, Engineering, Education, industry, civil service, administrative service, Consumer Affairs or amongst persons of eminence.