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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(27) in The Prevention of Food Adulteration Rules, 1955

(27)[ Every package of cheese (hard), surface treated with Natamycin, shall bear the label as specified under clause (8) of sub-rule (ZZZ) of rule 42.] [Inserted by G.S.R. 223 (E), dated 20th May, 1996 (w.e.f. 20-11-1996).]