Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(b) in Reserve And Auxiliary Air Forces Act Rules, 1953 (b)Any officer may apply for permission to resign his commission. Such application shall be supported by a full statement of the circumstances relevant to the case.
