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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(1)(c) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)The Common Good Fund created under item (ii) of clause (a) shall be utilized for the renovation, preservation and maintenance of other charitable institutions or endowments and for the promotion and propagation of purposes and objects connected therewith.