Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

M/S. H.K. Constructions., vs G. Sai Prasad Ias on 20 February, 2025

(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT
{ORIGINAL JURISDICTION)
THURSDAY, THE TWENTIETH DAY OF FEBRUARY...
TWO THOUSAND AND TWENTY FIVE
-PRESENT:
THE HONOURABLE MS JUSTICE BS BHANUMATHI
CONTEMPT CASE NO: 480 OF 2028 -

Between:

M/s. RUSK. Constructions. O.No.24/193, Shanthi Nagar, Dhargamitta, Nellore,
SPSR Nellans District Rep by its. Managing Partner, Sri. Punuru Krishna
Reddy, a/o. Adepa Reddy, aged aboul 66 years, Gcoc- Business. 0. No 24/183,
sharnthi Nagar, Dhargamitta, Nellore, SPSR Nellore District,

Petitioner
AND
1, Sri iG. Sai Prasad IAS, Principal Secretary to Government, Water
Resources Deparimaent, State of Andhra Pradesh, Secretariat,

Velagapudl, Amaravati, Guntur District.

io

Sr. Peeyush Kumar, IAS, Principal Secretary to Government, Finance
and Planning Department, State of Andhra Pradesh, Secretarial,

Velagapudl, Amaravatl, Guntur District.

is

on. 5, Desenaik, Superintendent Engineer, frrigation/Water Resources
Deparirient, Nellore Circle, SPSR Nellore (istrict,

4. or K Nagarajiu, Executive Engineer, lrrigationAW.R.D, Nellore Central
Division Nellore, SPSR Nellore District. |

3%

on. ¥.Penchalaiah, Deputy Executive Engineer, Irrigation W.R.O, Sub-
Civision, Buchhireddypaiem, SPSR Nellore

6. Sri &. Rajasekhar Reddy, Pay and Accounts Officer, Works Accounts,
Nellore, SPSR Neliore District.

Respondents

WHEREAS the Petitioner has oresanied under Sections 10 to 12 of the Gantempt of courts Act 1974, above case through his counsel Sr MAUREDDY GOWTHAM praying that this Hon'ble High Court may be pleased to punish the respondents herein for willfidly disobeying the orders in WPEUNG 18531 of 2024, dated $3-09-g02¢. WHEREAS the said case < comung on for orders as fo admission on this day and whereas the High Court, upon perusi ng the affidavil fled therein and upon Rearing the arqurnents of Sri MALIREDDY GONYTHAM, Acvacate for the Peblioner, directed issuance of Notice Before Admission to the respondents, fo show cause as fo why in the circumstances statect in the < afidavit fled in support thereof, the said case should not be admitted. ~ You vir:

3

ae mG. Sal Prasad (AS, Principal oecretary to Government, ® & a uy qoree x wk £ nee:
Resources Department, State of Andhra Pradesh 1, DEK Velagapual, Amaravati, Guntur District, yee f. Peeyush Kumar, AS, Principal Secretary fo Government, Finance na of and Planning Depariment, State of Andhra Pradesh, Secretarial, Yelagapudl, Amaravati, Guntur Nstrict. 3
3. SS. Desenalk, Superintendent F Lngineer, irrigation Water Resource BS Department, Nellore Circle, SPSR Netlere District
4. Sr RK. Nagaraju, Executive Engineer, irigationAV.RLD, Nellore Central Divisian Nellore, SPSR Nealiore [Nstrict, oh SH. ¥-Penchalalah, Deputy Executive Engineer, irrigationAW RD, Sub.

Division, Buchhiraddynaiam, SPSR Nellore. ose Sr. &. Rajlasekhar -- Fay and Accounts Officer, Works Ac cosunis, Nevore, SPSR Nellore Districs, be and hereby are directed to show Cause, as to why this contempt case should not be admitted, either appearing in person ar through Advocate duly -- instructed an 20.09.2085, to which date the case sfande pasted far hearing, failing wherein the said case will be haard and determined ey- arte. Sehl- MLRAMESH BABU DEPUTY REGISTS: aR TRI i eer TRUE COPY SECTION OFFICER To,

1. The District Judge, Guntur District, at Guntur, (By Special Messenger in duplicate along with a copy of petition and affidavit to serve on Respondent Nos.1 & 2 and to return fo this Court before 20.03. 2025) The District Judge, SPSR Nellore District af Nellore (By READ in duplicate « aiong with a capy of petition and affidavit fo serve on NO oe Respondent Nas. 3 to 6 and to return to this Court before 20.03.2025) TL G. Sal Prasad LAS, Mrincipal Secretary to Government, Water tA} Resources Department, State of Andhra Pradesh, 1, Secretariat, Velagapud!, Amaravati, Guntur District

4. Sr. Peeyush Kumar, IAS, Principal Sect etary fo Government, Finance and Planning Department, State of Andhra Pradesh. Secretariat, Velagapudl, Amaravati, Guntur District JAddressee nos.3 & 4 by Special Messenger along with a copy of petition and affidavit} eet Srl S. Desenaik, Superintendent Engineer, irri igalion/ Water Resources Department, Nellore Circle, SPSR Naliore Districa.

53) or. K. Nagaraju, Executive Engineer, im igation/W_ A.D, Nellore Central Olvision Nellore, SPSR Nellore District road i ¥Penchalaiah, Deputy Exenutive Engineer, irrigation WRB, Sub- sision Buchhireddyaalem .SPSR Nediore, | &. Sroe&, Rajasekhar Reddy, Pay and Accounts Officer, Works Accounts, Nellore, SPSR Nellore District (Addressee nos.5 to & by RPAD- alanig with a copy of petition and affidavit}

3. One spare copy CMSs HIGH COURT SS8,J DATED 2022/2028 POST ON 20.03.2028, NOTICE BEFORE ADMISSION GO.No 480 of 2025 :

Aa AR oe S SWS