Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2)(b) in Tamil Nadu Pawn Brokers Act, 1943

(b)incorporated by an Act of Parliament [of the United Kingdom] [These words were inserted by the Adaptation (Amendment) Order of 1950.] or by Royal Charter of Letters Patent or by any [Central Act] [These words were substituted for the words 'Act of the Indian Legislature' by the Adaptation (Amendment) Order of 1950.];