Allahabad High Court
Hari Mohan Rawat And 3 Others vs State Of U.P. And Another on 20 September, 2019
Author: Narendra Kumar Johari
Bench: Narendra Kumar Johari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 82 Case :- APPLICATION U/S 482 No. - 33230 of 2019 Applicant :- Hari Mohan Rawat And 3 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Som Veer Counsel for Opposite Party :- G.A. Hon'ble Narendra Kumar Johari,J.
Learned counsel for the applicants is present. He has submitted that present application has wrongly been filed. He requested to withdraw the application.
Learned A.G.A. has no objection.
Application is dismissed as withdrawn with liberty to file appropriate proceedings.
Order Date :- 20.9.2019 Krishna