Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Bihar - Subsection Section 17(a) in The Bihar Forest Service Rules, 1953 (a)The minimum qualifying marks for the written tests, which shall be the total marks obtained in the written tests and not the marks obtained in individual subjects, shall be as follows:-
