Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(49) in Karnataka Goods and Services Tax Act, 2017

(49)"family" means,-
(a)the spouse and children of the person, and
(b)the parents, grand-parents, brothers and sisters of the person if they are wholly or mainly dependent on the said person;