Section 3(2)(a) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)for the application of the scheme to such classes of registered unprotected workers and employers as may be specified therein;

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