Section 5 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010
5.
If the Chairperson is unable to be present at a meeting of the Commission. the senior-most member present shall act as Chairperson. But a list of items, on which decision was taken, in absence of the Chairperson, shall be put up before him/her, when he/she returns and takes over charge.
