Delhi High Court - Orders
Bihar State Backward Classes Finance ... vs National Backward Classes Finance And ... on 6 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 3/2022 & I.A. 6531/2022
BIHAR STATE BACKWARD CLASSES FINANCE
AND DEVELOPMENT CORPORATION ..... Petitioner
Through: Mr. M.P. Singh and Mr. Ajay
Kumar, Advocates (Enrolment No.
D/2577/05, Mobile No.
9868471024).
versus
NATIONAL BACKWARD CLASSES
FINANCE AND DEVELOPMENT
CORPORATION & ANR. ..... Respondents
Through: Mr. Ravindra Kant, Advocate for
R-1 (Enrolment No. D/747/2000,
Mobile No. 9350873569).
Mr. Azmat. H. Amanullah,
Standing Counsel for R-2.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.09.2022
1. Pursuant to the notice issued on 28.04.2022, learned counsel for the respondents enter appearance.
2. Mr. Azmat H. Amanullah, learned Standing Counsel for the respondent No.2, states that he supports the case of the petitioner. He states that he has already filed a reply, which he will ensure is placed on record before the next date of hearing.
Signature Not Verified Digitally signed O.M.P. 3/2022 Page 1 of 2 By:SHITU NAGPAL Signing Date:07.09.2022 13:23:583. Mr. Ravindra Kant, learned counsel for the respondent No.1, seeks time to place certain documents on record, which were part of the arbitral record. He may do so within four weeks.
4. Learned counsel for the parties are directed to file their short written submissions, not exceeding five pages each, alongwith copies of any authorities upon which they wish to rely within the same time period.
5. List on 18.01.2023.
PRATEEK JALAN, J SEPTEMBER 6, 2022 'vp'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed O.M.P. 3/2022 Page 2 of 2 By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58