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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2)(xi) in The Gujarat Ayurved University Act, 1965

(xi)to exercise such other powers and perform such other duties as may be conferred or imposed upon it by this Act or the [the Statutes, Ordinances and Regulations.] [Substituted for 'the Statutes and Ordinances' by Gujarat No. 30 of 2003, dated 19th September 2003.]