Section 93C(17) in Rules Framed by Board of Revenue under section 90
(17)Such staff as the Collector considers necessary as sanctioned by Government shall be appointed for watching the field and the Khalihan and the staff shall be posted by the 15th November. The staff posted to the ganja fields shall be provided with sufficient uniforms. The permanent staff shall bring their own uniforms including warm clothing's from the districts from which they are deputed and the licensee shall provide prescribed full set of uniforms warm clothing of the temporary hands.