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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in U.P. Chief Electoral Office Private Secretaries Service Rules, 2019

(1)Recruitment by promotion to the posts of Private Secretary (Grade-1) and Private Secretary (Grade-2) shall be made on the basis of criterion laid down in the Uttar Pradesh Government Servants criterion for Recruitment by promotions Rules, 1994 as amended from time to time through the Selection Committee constituted in accordance with the provisions of the Uttar Pradesh constitution of Department Promotion Committee (For posts outside the purview of the Service Commission) Rules, 1992 as amended from time to time.Note. - Nomination of officers for giving representation to the Scheduled Castes, Scheduled Tribes shall be made in accordance with the order made under Section 7 of the Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 as amended from time to time.