Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(c) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(c)if the market area includes any part of the area of any Municipal Corporation, or if the market yard is situated in any part of the area of any Municipal Corporation,-
(i)the Municipal Commissioner for such Municipal Corporation; and>
(ii)one representative of the Municipal Corporation of that area, elected by the Councillors of that Corporation, from amongst themselves;