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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4) in The Orissa Preservation of Private Forests Rules, 1963

(4)Every permission granted for cutting trees by clear felling method shall be subject to the following conditions :
(a)The trees shall be felled as close to the ground as possible at a height not exceeding 6 inches from the ground if the diameter of the stump at such height is below 12 inches and without damaging the bark in any way;
(b)Every coupe in which trees are cut shall be clearly demarcated on the ground by cut lines and corner post;
(c)The standard shall be marked both at the ground level and at breast height by coltar rings.