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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Telangana - Subsection

Section 49(1)(d) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989

(d)obstruct any officer or other employee of the Board in the discharge of his duties under this chapter or refuse or wilfully neglect to furnish him with the means necessary for the making of any entry, inspection, examination or inquiry thereunder in relation to any water work; or