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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(5) in The Rajasthan Police Service Rules, 1954

(5)In respect of the Inspectors who are eligible for promotion under the provisions of these Rules and are either serving directly under the Inspector General or are on deputation to foreign service, the Deputy Inspector General Headquarters, shall prepare the two lists in the same manner as prescribed for Superintendents in sub-rule (2).