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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(7) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(7)Any vacancy in the Tribunal may be filled by appointment of another person from the panel of names prepared by the selection committee constituted under sub-rule (3).