Tripura High Court
Party Name : Dr.Pallab Kanti Ghoshal vs State Of Tripura & 6 Ors on 10 January, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000437/2011 Party Name : DR.PALLAB KANTI GHOSHAL Vs STATE OF TRIPURA & 6 ORS THE HONBLE MR. JUSTICE S.C.DAS Learned counsel, Mr. Somik Deb for the petitioner is present. Learned counsel, Mr. T. Debbarma appearing on behalf of learned counsel, Mr. P. Dutta for the respondent-TPSC prays an adjournment on the ground that learned counsel, Mr. Dutta
is indisposed and out of station. Prayer is allowed.
List it on 10.04.2017.
Download Date: 8-05-2017 15:05 1/1