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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1)(a) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(a)[ to consider and approve the programme of development for the factory zone, with the funds at the disposal of the council;] [Substituted by Act No.25 of 1976.]