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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2)(d) in West Bengal Co-operative Societies Rules, 2011

(d)in the case of other apex Co-operative societies
(i)one delegate from every member Co-operative society;
(ii)one representative from the State Government where the State Government is a shareholder.