Section 17 in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018
17. Filling of a vacancy.
- When the seat of chairperson or a member becomes vacant by his removal, resignation, death or otherwise, a new chairperson or a new member shall be appointed in his place and the Chairperson or such member shall hold office so long as the Chairperson or member, whose place he fills would have been entitled to hold office, if such vacancy had not occurred.
