Section 4(1)(ii) in The U.P. Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Lecturer in Government Intermediate Colleges Rules, 2001

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(ii)was eligible for regular promotion on the Post of Lecturer on the date of ad hoc promotion; and

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