Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36A] [Entire Act] State of Rajasthan - Subsection Section 36A(ii) in The Rajasthan Administrative Service Rules, 1954 (ii)period of probation expires on or before the date of publication of this Amendment in the Rajasthan Rajpatra.
