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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(9) in Andhra Pradesh Urban Areas (Development) Act, 1975

(9)In this section, and in Sections 14, 16 and 41 the expression "Department of the Government" means any department, organisation or public undertaking of the State Government or of the Central Government.