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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(5)The updated particulars shall be authenticated on-line by the Authentication Authorities within 15 days from the date of such updation and in no case, later than 31st July each year.