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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1)(x) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(x)ensure that only properly trained medical and para-medical personnel like doctors, nurses, technicians, pharmacists are employed by the clinical establishment.