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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2) in The Oil Mines Regulations, 2017

(2)The installation manager or an official shall perform well testing and activation under his direct supervision and he shall ensure that-
(a)flow-lines are firmly anchored to the ground;
(b)the separator safety valve is in good working order and properly adjusted;
(c)hydro tested separator is used;
(d)adequate fire-fighting equipment is readily available for immediate use; and
(e)adequate facility is provided to safely collect the well products in tanks.