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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 65(4) in The Andaman and Nicobar Islands Excise Regulation, 2012

(4)Whenever any confiscated article has to be destroyed under this section, it shall be destroyed in the presence of the Excise Officer ordering the confiscation or forfeiture, as the case may be, or in the presence of an Excise Officer not below the rank of an Inspector.