Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978 9. Land not available for Allotment under these rules. - The commanded land falling within the Municipal limits of any town or city shall not be disposed off under these rules.
